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Madras HC Directs to Submit Report Outlining Steps for Demolition of Unauthorised Statues - (29 Oct 2021)

CIVIL

Madras High Court has directed the Chief Secretary to submit a report outlining the steps undertaken to demolish unauthorised statues erected on government lands and public places in the State, in contravention of Supreme Court directions or government notifications.

Tags : MADRAS HIGH COURT   STEPS FOR DEMOLITION OF UNAUTHORISED STATUES  

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