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Madras HC Permits HR&CE Department to Take Inventory of Valuables Offered in Temples - (29 Oct 2021)

CIVIL

Madras High Court has permitted Hindu Religious and Charitable Endowments (HR&CE) department to take inventory of jewellery and other valuables which form part of offerings made by devotees to various temples in the State. However, it ordered that a decision on melting the gold jewellery must be taken only after appointment of trustees.

Tags : MADRAS HIGH COURT   INVENTORY OF VALUABLES OFFERED IN TEMPLES  

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