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Madras HC Directs Government to Conduct Comprehensive Assessment of Employees Laid-Off - (29 Oct 2021)

LABOUR AND INDUSTRIAL

Madras High Court has directed the Tamil Nadu government to conduct a comprehensive assessment of the number of employees laid off by industrial establishments without following the norms during peak COVID-19, but not reinstated after the situation improved considerably.

Tags : MADRAS HIGH COURT   COMPREHENSIVE ASSESSMENT OF EMPLOYEES LAID-OFF  

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