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Bombay HC Grants Bail to Aryan Khan, Arbaaz Merchant and Munmun Dhamecha - (28 Oct 2021)

NARCOTICS

Bombay High Court has granted bail to Aryan Khan, Arbaaz Merchant and Munmun Dhamecha arrested by the Narcotics Control Bureau in the drugs-on-cruise case.

Tags : BOMBAY HIGH COURT   DRUGS CRUISE CASE  

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