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Karnataka High Court Restrains Police from Taking Coercive Action Against Them Till Nov 9 - (28 Oct 2021)

CRIMINAL

Karnataka High Court has directed the state government to not take any coercive steps against Bhavit Sheth and Harsh Jain, the Founders and Directors of Sports Technologies Private Limited, which promotes the Dream 11 gaming app.

Tags : KARNATAKA HIGH COURT   COERCIVE ACTION AGAINST DREAM 11  

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