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SC Directs to Come Up with Scheme for Establishing Pan-India Community Kitchens - (28 Oct 2021)

CIVIL

Supreme Court has directed the Central Government to come up with a scheme for establishing pan-India community kitchens, after interacting with the state governments. The Court has directed the five states with highest number of hunger deaths including Uttar Pradesh, Madhya Pradesh, Bihar, Odisha and Maharashtra to file their responses in the matter.

Tags : SUPREME COURT   PAN-INDIA COMMUNITY KITCHENS  

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