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Delhi High Court Notifies VC Rules, Allows Public to View Virtual Proceedings - (28 Oct 2021)

CIVIL

Delhi High Court has notified High Court of Delhi Rules for Video Conferencing for Courts 2021, which seek to consolidate, unify and streamline the procedure relating to use of video conferencing for Courts, in the official gazette on 26th October 2021.

Tags : DELHI HIGH COURT   DELHI RULES FOR VIDEO CONFERENCING FOR COURTS 2021  

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