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Delhi HC Issues Notice on Complainant's Plea Challenging Anticipatory Bail of MP Prince Paswan - (28 Oct 2021)

CRIMINAL

Delhi High Court has issued notice on the plea filed by complainant challenging the anticipatory bail granted to Lok Janshakti Party MP Prince Paswan in connection with a criminal case concerning allegations of rape against him.

Tags : DELHI HIGH COURT   ANTICIPATORY BAIL OF MP PRINCE PASWAN  

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