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Madras High Court Asks Leena Manimekalai, Susi Ganeshan to Appear In Person - (28 Oct 2021)

CIVIL

Madras High Court has directed filmmaker Leena Manimekalai and film director Susi Ganesan to appear in person before the Court on November 1 while hearing a plea moved by Manimekalai challenging an order passed by the Regional Passport Officer, Chennai, to impound her passport.

Tags : MADRAS HIGH COURT   LEENA MANIMEKALAI   SUSI GANESHAN  

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