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CBDT Issues Guidelines for Granting Exemption to Foreign Wealth Funds and Pension Funds - (28 Oct 2021)

DIRECT TAXATION

Central Board of Direct Taxes (CBDT) has issued guidelines for granting an exemption under section 10(23FE) of the Income Tax Act, 1961 to Foreign Wealth Funds and Pension Funds.

Tags : CENTRAL BOARD OF DIRECT TAXES   EXEMPTION TO FOREIGN WEALTH FUNDS AND PENSION FUNDS  

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