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Madras HC Dismisses Criminal Revision Petition Filed by Suspended Special DGP Rajesh Das - (28 Oct 2021)

CRIMINAL

Madras High Court has dismissed a criminal revision petition filed by suspended special Director General of Police (DGP) Rajesh Das, questioning the territorial jurisdiction of a Chief Judicial Magistrate (CJM) in Villupuram to conduct trial in a sexual harassment complaint lodged against him by a woman Indian Police Service (IPS) officer in February, 2021.

Tags : MADRAS HIGH COURT   SUSPENDED SPECIAL DGP RAJESH DAS  

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