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Allahabad High Court Grants Bail to Man Arrested for Allegedly Possessing 349 Kilogram of Ganja - (27 Oct 2021)

NARCOTICS

Allahabad High Court has granted bail to a man booked under the Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS Act) from whose possession allegedly 350 kilograms of Ganja was recovered, while noting that for the limited purpose of granting bail, the court has to only see if there are reasonable grounds for believing that the accused is not guilty, the Bench of Justice Siddharth granted bail to one Kaleem, who was in jail since January 2019.

Tags : ALLAHABAD HIGH COURT   MAN ARRESTED FOR ALLEGEDLY POSSESSING 349 KILOGRAM OF GANJA  

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