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P&H HC: Senior Citizens Entitled to Get Cases Decided on Preferential Basis - (27 Oct 2021)

CIVIL

Punjab and Haryana High Court has observed that senior citizens are entitled to get their cases decided on a preferential basis, while dealing with a plea of a 67-year-old senior citizen who submitted that proceedings in his rent petition are moving at a slow pace.

Tags : PUNJAB AND HARYANA HIGH COURT   SENIOR CITIZENS  

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