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AAR, Maharashtra: 18% GST Payable on Reshelling of Old Sugar Mill Rollers - (27 Oct 2021)

GOODS AND SERVICES TAX

Authority of Advance Ruling (AAR), Maharashtra has ruled that 18% goods and services tax payable on Reshelling of old Sugar Mill Rollers.

Tags : AUTHORITY OF ADVANCE RULING   RESHELLING OF OLD SUGAR MILL ROLLERS  

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