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Madras HC Disapproves of Suspension of Doctor Who was Witness in Disciplinary Proceedings - (27 Oct 2021)

SERVICE

Madras High Court has disapproved of punishment of suspension imposed by Tamil Nadu Medical Council (TNMC) against a gastroenterologist who was only a witness in disciplinary proceedings initiated against another doctor. The court has also insisted the Council lay down a standard operating procedure (SOP) to ensure that no doctor gets punished without following the principles of natural justice.

Tags : MADRAS HIGH COURT   WITNESS IN DISCIPLINARY PROCEEDINGS  

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