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Kerala HC Grants Time to DGP to File Counter Affidavit in Case of Controversial Fake Antique Dealer - (26 Oct 2021)

CIVIL

Kerala High Court has granted more time to the Director General of Police to file its counter-affidavit in the case where controversial fake antique dealer Monson Mavunkal was suspected to have personal links with senior police officers.

Tags : KERALA HIGH COURT   CONTROVERSIAL FAKE ANTIQUE DEALER  

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