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Allahabad HC Temporarily Stays Transfer of Radio Inspector Accused of Posting Objectionable Material - (26 Oct 2021)

CIVIL

Allahabad High Court has stayed the transfer order passed against a Radio Inspector who allegedly made some indecent comments against Uttar Pradesh Chief Minister, Yogi Adityanath, noting that in the enquiry report, the charge against the petitioner was not found proved.

Tags : ALLAHABAD HIGH COURT   TRANSFER OF RADIO INSPECTOR  

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