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Delhi HC: No Further Extension of Interim Bails by District Courts, Closes Suo Moto Extension - (26 Oct 2021)

CRIMINAL

Delhi High Court has disposed of its plea concerning the suo moto petition registered on the extension of interim orders in all matters pending before it and subordinate Courts including interim bails. The Court has directed that the interim bails granted by the District Courts shall not be further extended under the orders of the High Court.

Tags : DELHI HIGH COURT   EXTENSION OF INTERIM BAILS  

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