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Kerala High Court Disposes Plea Seeking Vaccination of Students with Homoeopathic Medicines - (26 Oct 2021)

CIVIL

Kerala High Court has disposed of a Public Interest Litigation seeking immediate administration of homoeopathic medicines for Covid-19 to willing students, taking into account the fact that schools will reopen next month.

Tags : KERALA HIGH COURT   VACCINATION OF STUDENTS WITH HOMOEOPATHIC MEDICINES  

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