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Calcutta HC Directs Health Secretary to Meet Protesting Medical Students and Junior Doctors - (26 Oct 2021)

CIVIL

Calcutta High Court has directed the Health Secretary of the West Bengal government to meet protesting medical students and junior doctors of the R.G. Kar Medical College and Hospital, Kolkata on October 29. The Court was adjudicating upon a Public Interest Litigation (PIL) petition alleging that in light of the ongoing agitation by a section of the interns and the students the medical services to the public at the hospital have been adversely affected.

Tags : CALCUTTA HIGH COURT   PROTESTING MEDICAL STUDENTS AND JUNIOR DOCTORS  

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