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Delhi High Court Dismisses Professor's Plea For Rejoining Jamia Milia Islamia - (26 Oct 2021)

CIVIL

Delhi High Court has dismissed the plea filed by a former Professor of the Jamia Milia Islamia University, seeking to rejoin the duty after one year of tendering his resignation, observing that a resignation once accepted cannot be taken back.

Tags : DELHI HIGH COURT   PROFESSOR'S PLEA FOR REJOINING  

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