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Delhi HC Directs Police to Reconsider Plea of Lawyer Engaged in Ram Janmbhoomi Case - (26 Oct 2021)

CIVIL

Delhi High Court has directed the Delhi Police to reconsider within two weeks the plea filed by a Supreme Court lawyer, who represented Ministry of Home Affairs and Archaeological Survey of India in the Ram Janmbhoomi case before the Allahabad High Court, aggrieved by withdrawal of security provided to him in 2013.

Tags : DELHI HIGH COURT   RAM JANMBHOOMI CASE  

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