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SC Directs Centre to File Affidavit on Proposed Change in Land Use of Recreational Plot to Residentia - (26 Oct 2021)

CIVIL

Supreme Court has asked the Centre to file an affidavit on the issue of proposed change in land use of a plot where the new official residences of the Vice-President and the Prime Minister are stipulated as part of the ambitious Central Vista project in Lutyens' Delhi.

Tags : SUPREME COURT   PROPOSED CHANGE IN LAND USE  

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