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SC Issues Notice on SLP Against Calcutta HC Setting Aside Order of CJM at Alipore - (26 Oct 2021)

CRIMINAL

Supreme Court has issued notice on a Special Leave Petition (SLP) against an order of the Calcutta High Court setting aside the order of the Chief Judicial Magistrate at Alipore which had dismissed an application seeking FIR against BJP Leader Kailash Vijayvargiya, RSS member Jisnu Basu, and Pradeep Joshi in a rape case.

Tags : SUPREME COURT   ORDER OF CJM AT ALIPORE  

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