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Supreme Court Grants Time for Fixing of Fees from 2017-18 Onwards for MBBS Studies - (26 Oct 2021)

CIVIL

Supreme Court has granted 4 weeks time for the Fee Regulatory Committee for Medical Education in Kerala to consult college managements of private self-financing medical colleges for fixing non-exploitative and reasonable fee from 2017-18 onwards for MBBS studies.

Tags : SUPREME COURT   TIME FOR FIXING OF FEES  

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