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Special NDPS Court: Blanket Order to Bar Courts from Taking Cognizance of Affidavit Cannot be Passed - (26 Oct 2021)

NARCOTICS

Special Narcotic Drugs and Psychotropic Substances Court, Mumbai has observed that it cannot pass blanket orders to bar courts from taking cognizance of the affidavit of Prabhakar Sail, witness in the cruise ship drug case, in which he raised allegations about a bid to extort money for release of Bollywood superstar Shahrukh Khan's son Aryan Khan.

Tags : SPECIAL NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES COURT   MUMBAI   BLANKET ORDER TO BAR COURTS  

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