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Delhi HC Directs Personal Appearance of Medical Superintendent in Plea for Donating Part of Liver - (25 Oct 2021)

CIVIL

Delhi High Court has directed personal appearance of Medical Superintendent of Institute of Liver & Biliary Sciences (ILBS) through video conferencing tomorrow in the plea filed by 17 year old minor, seeking directions to permit him to donate part of his liver to his ailing father, who is suffering from advance stage of Liver Failure.

Tags : DELHI HIGH COURT   DONATING PART OF LIVER  

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