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Delhi HC Issues Notice on Plea Seeking Voting Rights for Nurses with Delhi Nursing Council - (25 Oct 2021)

CIVIL

Delhi High Court has issued notice on a PIL filed by Indian Professional Nurses Association, an NGO, seeking voting rights to all nurses registered with Delhi Nursing Council for the purpose of electing it's office bearers and executive committee.

Tags : DELHI HIGH COURT   VOTING RIGHTS FOR NURSES  

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