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AP HC Grants Bail to Telugu Desam Party Spokesman K. Pattbhiram for Alleged Comments Against CM - (25 Oct 2021)

CRIMINAL

Andhra Pradesh High Court has granted bail to Telugu Desam Party spokesman K. Pattbhiram, whose alleged objectionable comments on Chief Minister Y.S. Jagan Mohan Reddy sparked attacks on the opposition party’s offices across the State, including the main one near Mangalagiri in Guntur district.

Tags : ANDHRA PRADESH HIGH COURT   TELUGU DESAM PARTY SPOKESMAN K. PATTBHIRAM  

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