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Madras HC Seeks Response in Plea Challenging Recruitment of Only Hindus in Educational Institutions - (25 Oct 2021)

EDUCATION

Madras High Court has sought State government's response in a plea questioning the appointment of only Hindus to teaching as well as non-teaching posts at educational institutions run by the Department of Hindu Religious and Charitable Endowments (HR&CE).

Tags : MADRAS HIGH COURT   RECRUITMENT OF ONLY HINDUS IN EDUCATIONAL INSTITUTIONS  

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