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Finance Minister Unveils the Union Budget 2016-17 - (29 Feb 2016)

Finance Minister Arun Jaitley announced his third Union Budget. With a motive to support the small tax-payer and the small investor, the Minister announced a slew of schemes, and income tax exemptions. He did not change income tax slabs but announced multiple new cesses.

Tags : UNION BUDGET 2016-17   ARUN JAITLEY  

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