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Kerala HC Dismisses Vlogger's Plea Challenging Cancellation of Registration of Modified Caravan - (22 Oct 2021)

MOTOR VEHICLES

Kerala High Court has declined to entertain a writ petition filed by a YouTube vlogger challenging the decision of the Motor Vehicles Department to cancel his vehicle's registration for unauthorized modifications.

Tags : KERALA HIGH COURT   CANCELLATION OF REGISTRATION OF MODIFIED CARAVAN  

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