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Karnataka HC Refuses to Quash Criminal Case Against Church Priest in Mysuru - (22 Oct 2021)

CRIMINAL

Karnataka High Court has refused to quash the criminal case registered against a Church priest in Mysuru, for allegedly violating Covid-19 norms while performing last rites over a dead body.

Tags : KARNATAKA HIGH COURT   CRIMINAL CASE AGAINST CHURCH PRIEST IN MYSURU  

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