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Mumbai Court Rejects Kangana Ranaut's Plea to Transfer Defamation Case Filed by Javed Akhtar - (22 Oct 2021)

CRIMINAL

Mumbai Court has rejected Kangana Ranaut's plea to transfer the defamation case filed against her by lyricist Javed Akhtar out of the 10th court Andheri. The Court has passed the order on Ranaut's plea alleging bias against the trial judge RR Khan, stating that she had lost faith in the court.

Tags : MUMBAI COURT   KANGANA RANAUT   JAVED AKHTAR'S DEFAMATION CASE  

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