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ITAT, Kolkata Deletes Addition as Interest on Loan After Deduction of TDS - (22 Oct 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Kolkata has deleted the addition as interest on Loan duly paid by the assessee after deducting Tax Deducted at Source (TDS).

Tags : INCOME TAX APPELLATE TRIBUNAL   INTEREST ON LOAN AFTER DEDUCTION OF TDS  

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