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Kerala High Court Urges Excise Department and BEVCO to Provide Walk-in Facilities at Liquor Outlets - (21 Oct 2021)

EXCISE

Kerala High Court has urged the Excise Department and BEVCO to start thinking about providing walk-in facilities at liquor outlets, instead of letting people line up in the streets.

Tags : KERALA HIGH COURT   WALK-IN FACILITIES AT LIQUOR OUTLETS  

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