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Supreme Court Restores KCOCA Charges Against Accused in Gauri Lankesh Murder Case - (21 Oct 2021)

CRIMINAL

Supreme Court has restored the charges under Karnataka Control of Organised Crimes Act (KCOCA) against accused Mohan Nayak in the Gauri Lankesh murder cases for September 8, 2021.

Tags : SUPREME COURT   GAURI LANKESH MURDER CASE  

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