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Murthal Gangrapes: P&H High Court Appoints Anupam Gupta as Amicus Curiae - (29 Feb 2016)

Punjab and Haryana High Court has appointed advocate Anupam Gupta as amicus curiae in the case of the alleged gangrapes in Murthal near Sonepat, during the Jat reservation protests.

Tags : PUNJAB AND HARYANA HIGH COURT   MURTHAL GANGRAPES  

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