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Bombay High Court Grants NIA Time to Respond in Anand Teltumbde's Bail Appeal - (21 Oct 2021)

CRIMINAL

Bombay High Court has granted the National Investigation Agency (NIA) two weeks to respond to Dalit scholar Anand Teltumbde's bail appeal. The Court has granted NIA time and adjourned the case after two weeks.

Tags : BOMBAY HIGH COURT   ANAND TELTUMBDE'S BAIL APPEAL  

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