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SC Issues Notice on Plea Against Centre’s Insurance Scheme for Health Workers Fighting COVID-19 - (21 Oct 2021)

CIVIL

Supreme Court has issued notice on a petition raising the issue of the construction of the Centre's Insurance Scheme for Health Workers Fighting COVID-19, in so far as it employs the terminology, requisitioned/drafted for COVID-19 related responsibilities, to determine the extent of its applicability in the interest of private medical practitioners.

Tags : SUPREME COURT   CENTRE’S INSURANCE SCHEME FOR HEALTH WORKERS FIGHTING COVID-19  

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