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Special NDPS Court Refuses Baiil to Aryan Shahrukh Khan in Cruise Ship Drug Case - (21 Oct 2021)

NARCOTICS

Special Narcotic Drugs and Psychotropic Substances Court has observed that the WhatsApp chats prima facie reveal that accused Aryan Khan is dealing in illicit drug activities for narcotic substances on regular basis, while refusing bail to Aryan Shahrukh Khan in the Cruise Ship Drug Case.

Tags : SPECIAL NARCOTIC DRUGS AND PSYCHOTROPIC SUBSTANCES COURT   CRUISE SHIP DRUG CASE  

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