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Telangana High Court Permits Minor Rape Victim to Abort 26 Week Old Foetus - (20 Oct 2021)

CRIMINAL

Telangana High Court has recently permitted a minor rape victim to terminate her 26 week old pregnancy by observing that the life of the foetus or the unborn born child cannot be placed at a higher pedestal than that of the life of the mother.

Tags : TELANGANA HIGH COURT   ABORTION OF MINOR RAPE VICTIM  

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