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Supreme Court Rejects Plea to Seek Report on Probe Into Alleged Paper Leak & Malpractices - (20 Oct 2021)

EDUCATION

Supreme Court has rejected a prayer to call for a status report on the investigation in FIRs registered in different states over the alleged paper leak and widespread malpractices in the NEET UG 2021 Entrance Examination held on 12th September 2021.

Tags : SUPREME COURT   NEET UG 2021  

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