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SC Sets Aside Grant of Furlough to Self-Proclaimed Godman and Rape Convict Asaram’s Son - (20 Oct 2021)

CRIMINAL

Supreme Court has set aside the grant of two weeks' furlough to self-proclaimed godman and rape convict Asaram's son Narayan Sai who is also serving life term in a 2014 rape case.

Tags : SUPREME COURT   FURLOUGH TO SELF-PROCLAIMED GODMAN AND RAPE CONVICT ASARAM’S SON  

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