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Allahabad HC Directs Govt to Take Appropriate Steps to Stop Fraudulent Recovery of Late Fees - (20 Oct 2021)

EDUCATION

Allahabad High Court has directed the Uttar Pradesh Government to take appropriate steps to stop the fraudulent practice being adopted by the colleges of recovering, late fees, penalties imposed upon them by the universities, from their students.

Tags : ALLAHABAD HIGH COURT   FRAUDULENT RECOVERY OF LATE FEES  

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