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Madras HC Permits OCI Candidates to Appear for Counselling in General Category for 2021-22 - (20 Oct 2021)

EDUCATION

Madras High Court has passed an interim order allowing Overseas Citizens of India (OCI) candidates to participate for the NEET-UG counselling in the general category for the year 2021-22 instead of the category reserved for NRIs or foreign nationals.

Tags : MADRAS HIGH COURT   NEET-UG COUNSELLING   OCI CANDIDATES  

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