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Telangana HC Issues Notice on PIL Seeking Mechanism to Regulate Fee Structures in Private Schools - (20 Oct 2021)

EDUCATION

Telangana High Court had issued notices to the State government in a Public Interest Litigation petition seeking creation of a mechanism to regulate fee structure in private schools in the State. The Court has instructed that the Principal Secretary of Education and the Director of School Education to explain the government stand on the matter.

Tags : TELANGANA HIGH COURT   FEE STRUCTURES IN PRIVATE SCHOOLS  

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