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Bombay High Court Rejects HDIL promoter Rakesh Wadhwan's Medical Bail Plea - (19 Oct 2021)

CRIMINAL

Bombay High Court has rejected Housing Development Infrastructure Ltd (HDIL) promoter Rakesh Wadhwan's medical bail plea noting that Wadhwan was receiving the best possible treatment at a well-known Government/Corporation Hospital and there is nothing on record to infer otherwise. He is accused of money laundering in the multi-crore Punjab and Maharashtra Co-operative (PMC) Bank Ltd fraud case.

Tags : BOMBAY HIGH COURT   RAKESH WADHWAN  

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