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CBI Court, Panchkula Sentences Life Imprisonment to Accused in Ranjit Singh Murder Case - (19 Oct 2021)

CRIMINAL

Central Bureau of Investigation Court, Panchkula has sentenced Dera Sacha Sauda chief Gurmeet Ram Rahim Singh and 4 others to life imprisonment in the Ranjit Singh murder case.

Tags : CENTRAL BUREAU OF INDIA COURT   PANCHKULA   RANJIT SINGH MURDER CASE  

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