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Income Tax Appellate Tribunal, Delhi: 10% Presumptive Tax on Hiring of Security Guards - (19 Oct 2021)

DIRECT TAXATION

Income Tax Appellate Tribunal (ITAT), Delhi has ruled that 10% Presumptive Tax shall be applicable on business of hiring security guards for customers.

Tags : INCOME TAX APPELLATE TRIBUNAL   HIRING OF SECURITY GUARDS  

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